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State of Rajasthan - Section

Section 38 in THE RAJASTHAN JAN-AADHAAR AUTHORITY ACT, 2020

38. Delegation of powers and functions.- The Authority may, by general or special

order in writing, delegate to the Executive Committee, any member or officer of theAuthority or any other person, subject to such conditions, if any, as may be specified in theorder, such of its powers and functions under this Act, except the power under section 40, asit may deem necessary.