Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttarakhand - Section Section 73 in Uttarakhand Panchayati Raj Act, 2016 73. Delegation of powers and duties to the Senior Up Pramukh, Junior Up Pramukh or Panchayats by the Pramukh of Kshettra panchayat. - The Pramukh of Kshettra panchayat may assigned his duties and powers to the senior Up Pramukh, junior Up pramukh.
