Section 73(2) in The Orissa Hindu Religious Endowments Rules, 1959
(2)An Executive Officer on his appointment shall have to furnish-(a)a medical certificate from a Medical Officer not below the rank of a Civil Assistant Surgeon;(b)a character certificate from the S.D.O. in respect of this area or of any officer of any higher grade; and(c)he shall furnish security in cash or property as will be fixed by the Commissioner in each case.
