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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11(i) in Andhra Pradesh Language Pundits Training Colleges (Regulation of Admission) Rules, 2005

(i)Penal action would be initiated as per Section 9 of the Andhra Pradesh Educational Institutions (Regulation of admission and prohibition of capitation fee) Act, 1983.