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[Cites 0, Cited by 0] [Section 265] [Entire Act]

State of Gujarat - Subsection

Section 265(d) in The Gujarat Municipalities Act, 1963

(d)"the panchayat" means a gram [***] [The words 'or nagar' were deleted Gujarat 17 of 1993, section 25.] panchayat established or deemed to be established under the Gujarat Panchayats Act, 1961 (Gujarat VI of 1962).