Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 99(2)] [Section 99] [Entire Act] State of Manipur - Subsection Section 99(2)(iv) in Manipur Land Revenue and Land Reforms Act, 1960 (iv)are declared by the Administrator by notification in the Official Gazette as reserved or required for any public, community or village purpose.