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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(7) in Energy Conservation (Venture Capital Fund for Energy Efficiency) Rules, 2017

(7)The fund may opt for the exit through the following exit routes, but not limited to: -
(a)repurchase by the invested entities or promoters;
(b)strategic sale- mergers and acquisition; and
(c)initial public offering, India, foreign capital markets.