Karnataka High Court
United India Insurance Co. Ltd., vs Mr K S Ibrahim on 11 February, 2011
Author: H.G.Ramesh
Bench: H.G.Ramesh
M.F.!5x.N0.73{){)/2089
, 1 .,
IN THE HIGH COURT OF' KARNATAKA AT BANGALORE
DATED THIS THE 11*" DAY OF FEBRUEARY 201 1
BEFORE
THE HONBLE MR. JUSTICE I~I.G.RAMESB j %- "
Misceilaneous First Aggeai r~:g.73coz_ gag' %
BETWEEN:
Uwma) INDEA INSURANCE) ctcummzxzy ::m.__ "
FIRST FL()()R. KRiSHNAPRASA£) r3.:I3<_._:.
OPPOSi"E.'E1 POPULAR BUILDi.2.\§'C} "
K.S.RAO ROAD. i~1AE\iEI3';'-\?€KA'E'.l'A _
MANGALORE NOW RE}-"'RP3SE3N"i"EI) £33? _ "
ITS REGE()NAL ()FFiCE ' ' .
S}-IANKARANARAYANA E3UiIDE?.'€(}. 1
No.25, M.G.R()AD '
BANGALORES 560 00;- .
BY ms MANAGER , 1
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AND:
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