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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(2) in U.P. Zila Panchayats (Conduct of Proceedings) Rules, 1962

(2)Any member may, when called by the Adhyaksha ask a supplementary question for the purpose of further elucidation of any matter of fact regarding which an answer has been given.