Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 41(3)] [Section 41] [Entire Act]

State of Rajasthan - Subsection

Section 41(3)(i) in First Statutes of the University of Udaipur

(i)be responsible for the organisation and conduct of teaching, research and extension work of the Department comprised in the College/Campus or Schools and for that purpose he shall co- operate with the appropriate Director of School to pass such orders as might be necessary in consultation with the Heads of the Departments concerned;