Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21U] [Entire Act]

State of Haryana - Subsection

Section 21U(1) in The Punjab Slum Areas (Improvement and Clearance) Act, 1961

(1)The Board shall cause to be maintained proper books of accounts and such other books as the rules made under this Act may require and shall prepare in accordance with such rules an annul statement of accounts.