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Allahabad High Court

State Of U.P. vs Rahees Ali & Others on 12 February, 2014

Bench: Ravindra Singh, Shashi Kant





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- GOVERNMENT APPEAL No. - 6835 of 2007
 

 
Appellant :- State Of U.P.
 
Respondent :- Rahees Ali & Others
 
Counsel for Appellant :- Govt. Advocate,A.G.A.,Vinod Tripathi
 
Counsel for Respondent :- Krishna Kumar Singh,R.K. Mishra,Ramesh Chandra,Rupesh Srivastava
 

 
Hon'ble Ravindra Singh,J.
 

Hon'ble Shashi Kant,J.

Heard learned A.G.A. and learned counsel for the accused respondents.

Learned A.G.A. has filed the affidavit of progress of C.O. Sri Rajendra Pal Singh.

Learned A.G.A. seeks further time to complete the investigation.

List on 3rd March, 2014. On that date, Investigating Office shall appear in person.

Let a copy of this order be supplied to learned A.G.A. for the compliance.

Order Date :- 12.2.2014 Monika