Allahabad High Court
State Of U.P. vs Rahees Ali & Others on 12 February, 2014
Bench: Ravindra Singh, Shashi Kant
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 42 Case :- GOVERNMENT APPEAL No. - 6835 of 2007 Appellant :- State Of U.P. Respondent :- Rahees Ali & Others Counsel for Appellant :- Govt. Advocate,A.G.A.,Vinod Tripathi Counsel for Respondent :- Krishna Kumar Singh,R.K. Mishra,Ramesh Chandra,Rupesh Srivastava Hon'ble Ravindra Singh,J.
Hon'ble Shashi Kant,J.
Heard learned A.G.A. and learned counsel for the accused respondents.
Learned A.G.A. has filed the affidavit of progress of C.O. Sri Rajendra Pal Singh.
Learned A.G.A. seeks further time to complete the investigation.
List on 3rd March, 2014. On that date, Investigating Office shall appear in person.
Let a copy of this order be supplied to learned A.G.A. for the compliance.
Order Date :- 12.2.2014 Monika