Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26A] [Entire Act] State of Uttar Pradesh - Subsection Section 26A(2) in U.P. Technical University Act, 2000 (2)The extent to which the courses may be varied and the manner of holding the examinations conducted by such college shall be determined in each case by the University.
