Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Uttar Pradesh - Subsection Section 13(4) in The U.P. Antarim Zila Parishad (Convening of and Procedure At Meetings) Rules, 1958 (4)Motions and propositions of which notice has been given in the manner prescribed by rule 2 (2) shall be discussed and voted upon.
