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[Cites 0, Cited by 0] [Section 43(2)] [Section 43] [Entire Act]

State of Jharkhand - Subsection

Section 43(2)(v) in Bihar Factories Rules, 1950

(v)Reserved tanks for cistern-Unless there is twenty-four hours piped water supply a reserve tank of proper construction and adequate capacity for supply of water to the flushing cistern shall be provided. The capacity of this tank shall be such as to provide adequate water supply to the cistern of all the latrines throughout the working hours of the factory.