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State of Uttar Pradesh - Section

Section 18 in The U.P. Cane Development Department Ministerial Service Rules, 1978

18. Procedure for recruitment by promotion.

(1)Recruitment by promotion shall be made on the basis of seniority subject to the rejection of unfit through the Selection Committee constituted under Rule 15.
(2)The appointing authority shall prepare an eligibility list of candidates, arranged in order of seniority, and place it before the Selection Committee along with their character rolls and such other records, pertaining to them, as may be considered proper.
(3)The Selection Committee shall consider the cases of candidates on the basis of records, referred to in sub-rule (2) and, if it considers necessary, it may interview the candidates also.
(4)The Selection Committee shall prepare a list of selected candidates arranged in order of seniority and forward the same to the appointing authority.