Section 2(1)(V) in The Trade Marks Act, 1999

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(V) in The Trade Marks Act, 1999

(V)any false name or initials of a person applied to goods or services in such manner as if such name or initials were a trade description in any case where the name or initials—

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Union of India - Subsection

Section 2(1)(V) in The Trade Marks Act, 1999