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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(2) in Orissa Zilla Parishad Election Rules, 1994

(2)At the time of preparing the list, the Election Officer shall allot symbols to each candidate from among those specified under Rule 7 :Provided that where the candidate contests the election in Political Party basis, the Election Officer shall allot to that candidate the symbol of the respective Political Party.