Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 166] [Entire Act]

State of Rajasthan - Subsection

Section 166(iv) in Rajasthan Land Revenue (Land Records) Rules, 1957

(iv)A few blank sheets of the Jamabandi sizes will be stitched to Patwari's copy of each Jamabandi. When the next Jamabandi is prepared a copy of the Fard Badar. attested by the Inspector of Land Records, will be attached to the Jamabandi (Parat Sarkar).