Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 164(4)] [Section 164] [Entire Act] Union of India - Subsection Section 164(4)(c) in The Coal Mines Regulations, 2011 (c)the Regional Inspector may at any time, by an order in writing require that the Use of any auxiliary fan shall be discontinued.