Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] State of Odisha - Subsection Section 37(x) in The Orissa Security Prisoners (Conditions of Detention) Order, 1981 (x)shall not refuse to place himself in specified position for photographs and to register his fingerprints, as may be required under Clause 14.
