Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(1) in The Orissa Boat Rules, 2004

(1)Every Class-I boat having a registered tonnage exceeding 10 tons shall have her load line indicated by a conspicuous mark cut into the hull of the boat and painted white on dark ground. The owners in the presence of the boat surveyor shall make this mark at the time of Registration.