Calcutta High Court (Appellete Side)
Sayed Inam Uddin vs Mir Nijamuddin & Ors on 13 January, 2021
Author: Shampa Sarkar
Bench: Shampa Sarkar
13.01.2021 Court No. 19 Item No.9 CP C.O. 940 of 2020 Sayed Inam Uddin vs. Mir Nijamuddin & ors. Mr. Mahammad Mahmud Mr. Biswajit Bhattacharya ....for the petitioner. The learned advocate for the petitioner is directed to take instructions as to whether the order dated January 14, 2020 is an order passed in the proceedings under Order 39 Rule 2A of the Code of Civil Procedure and as to whether any appeal has been preferred therefrom.
List this matter on January 20, 2021.
(Shampa Sarkar, J.)