Indian Kanoon - Search engine for Indian Law

Supreme Court - Daily Orders

M/S Base Enterprises vs Heavy Engineering Corporation Limited on 5 July, 2023

     ITEM NO.21                          REGISTRAR COURT. 1              SECTION XVII

                                     S U P R E M E C O U R T O F         I N D I A
                                             RECORD OF PROCEEDINGS


                              BEFORE THE REGISTRAR SH. H. SHASHIDHARA SHETTY

     Petition(s) for Special Leave to Appeal (C)                        No(s).   1474/2023

     M/S BASE ENTERPRISES                                                      Petitioner(s)

                                                           VERSUS

     HEAVY ENGINEERING CORPORATION LIMITED & ORS.                              Respondent(s)

     (FOR ADMISSION and I.R. and IA No.508/2023-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT and IA No.507/2023-EXEMPTION FROM
     FILING O.T. and IA No.506/2023-CONDONATION OF DELAY IN REFILING /
     CURING THE DEFECTS )

     Date : 05-07-2023 This petition was called on for hearing today.



     For Petitioner(s)

                                         Mr. Kumar Shivam, Adv.
                                         Mr. Mayank Sapre, Adv.
                                         Mr. Vatsalya Vigya, AOR


     For Respondent(s)


                              UPON hearing the counsel, the Court made the following
                                                 O R D E R

Service is not complete on respondent Nos.1 to 3.

However, Ld. Advocate, Mr.Vijay Pal, appearing on behalf of Mr.Kailash Prashad Pandey, Advocate-on-record appears for respondent Nos.1 to 3 and seeks time to file vakalatnama and counter affidavit. Be filed within four weeks.

List again on 8.8.2023.

H. SHASHIDHARA SHETTY Registrar