Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 93] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 93(g) in The Andaman and Nicobar Islands Port Rules, 2004

(g)that the boat, if carrying passengers does not contain any person in excess of the number for which it is licenced.