Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 16] [Entire Act] Union of India - Section Section 1 in The Official Secrets Act, 1923 1. Short title, extent and application.— (1)This Act may be called the Official Secrets Act, 1923.(2)It extends to the whole of India and applies also to servants of the Government and to citizens of India outside India.
