Section 53(1) in The Delhi Agricultural Produce Marketing (Election) Rules, 2000
(1)The presiding officer shall then make into separate packets:-(a)marked copy of the list of electors;(b)unused ballot papers;(c)used ballot papers;(d)cancelled ballot papers;(e)cover containing the tendered ballot papers and the list of tendered ballot papers;(f)list of challenged voters; and(g)keys and locks used on the ballot boxes;(h)receipt book for challenged votes;(i)cash received on account of challenged votes (to be handed over to returning officer);(j)spoilt ballot papers;(k)ballot papers returned by electors without use.
