Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 51(1)] [Section 51] [Entire Act]

State of Andhra Pradesh - Subsection

Section 51(1)(f) in The Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987

(f)commits persistent and willful default in the exercise of his powers or performance of his functions under this Act ;