Section 11(3)(i) in The Jammu and Kashmir Casual and Other Workers-Regular Engagement Rules, 2017

[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

(i)The cases of land donors as have donated the land after 31-12-2001 up to coming into force of these rules only shall be considered ;

Legal Document View