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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(5) in Rajasthan Public Trust Act, 1959

(5)The members of the board including the Chairman may be paid travelling and other allowances for attending meetings of the board and, subjects to the prescribed conditions and restrictions, for undertaking any journey in connection with any of the affairs of the board, at such rates as may be fixed by the State Government.