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[Cites 0, Cited by 0] [Section 33(3)] [Section 33] [Entire Act]

State of Madhya Pradesh - Subsection

Section 33(3)(b) in Madhya Pradesh Farmers' Organisation Election Rules, 1999

(b)endorsed on the back with the words "Tendered Ballot Paper" by the Presiding Officer in his hand and signed by him.