Madhya Pradesh High Court
Texmo Pipes And Product Limited vs Presiding Officer on 28 March, 2023
Author: Anand Pathak
Bench: Anand Pathak
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WP No. 21679 of 2022
(TEXMO PIPES AND PRODUCT LIMITED Vs PRESIDING OFFICER AND OTHERS)
Dated : 28-03-2023
None for the petitioner.
Shri Dilip Parihar - Panel Lawyer for the respondent/ State.
Due to the call of strike/abstention from work given by Madhya Pradesh Bar Council vide notification No.8/2023 and other notifications, Lawyers are not appearing before the Court.
List the case after four weeks.
(ANAND PATHAK) JUDGE Vikram Signature Not Verified Signed by: VIKRAM SINGH Signing time: 4/1/2023 5:58:37 PM