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Madhya Pradesh High Court

Texmo Pipes And Product Limited vs Presiding Officer on 28 March, 2023

Author: Anand Pathak

Bench: Anand Pathak

                                                               1
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT JABALPUR
                                                        WP No. 21679 of 2022
                                     (TEXMO PIPES AND PRODUCT LIMITED Vs PRESIDING OFFICER AND OTHERS)

                          Dated : 28-03-2023
                                   None for the petitioner.

                                   Shri Dilip Parihar - Panel Lawyer for the respondent/ State.

Due to the call of strike/abstention from work given by Madhya Pradesh Bar Council vide notification No.8/2023 and other notifications, Lawyers are not appearing before the Court.

List the case after four weeks.

(ANAND PATHAK) JUDGE Vikram Signature Not Verified Signed by: VIKRAM SINGH Signing time: 4/1/2023 5:58:37 PM