Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Punjab - Subsection

Section 44(5) in The Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2005

(5)The Commission may, by an interim or final order, direct the Licensee under this Regulation to cease to distribute or supply electricity in the area of operation or any part thereof.