Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 77] [Entire Act] State of Haryana - Subsection Section 77(v) in The Haryana New Mandi Townships Building Rules, 1967 (v)"D" Trap - No trap of the kind known as a "D" trap shall be fixed in connection with the water-closet.
