Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(3)] [Section 15] [Entire Act]

State of Karnataka - Subsection

Section 15(3)(b) in Karnataka Transparency in Public Procurements Rules, 2000

(b)The communbication of changes, in the tender documents to the prospective tenderers under rule 14 took time;