Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Central Information Commission

Mr.Brij Mohan Meena vs Ministry Of Railways on 11 November, 2010

                                      In the Central Information Commission 
                                                             at
                                                       New Delhi
                                                                                           CIC/AD/A/2010/001269


Date (s) of Hearing:  November 11, 2010

Date of Decision    :  November 11, 2010

 


Parties:

1.        Applicant


              Shri Brij Mohan Meena
              Plot No. 337­A, Prem Nagar
              Near Malviya Nagar,
              Jagatpura
              Jaipur - 302017.



              Applicant was not present during the hearing. 

            Respondent(s)


1.         Northern Railway
             Headquarters Office
             Baroda House
             New Delhi.

                Represented by : Sh Girdhar Singh, DY.CMM/SYS , N.Rly
                                     Sh Yudhishthira Suryan, Sr Personnel Officer, N.Rly Shakurbasti
                                     Stores, Delhi
                                     Shri Rakesh Tyagi, DGM, N.Rly, Shakurbasti Stores, Delhi.
                                   

Information Commissioner                      :   Mrs. Annapurna Dixit
___________________________________________________________________


                                                       Decision Notice
                          In the Central Information Commission 
                                                       at
                                                New Delhi
                                                                                         CIC/AD/A/2010/001269


Date (s) of Hearing:  November 11, 2010

Date of Decision    :  November 11, 2010


Parties:

           Applicant

1.         Shri Brij Mohan Meena
           Plot No. 337­A, Prem Nagar
           Near Malviya Nagar,
           Jagatpura
           Jaipur - 302 017.



           Applicant was not present during the hearing 



           Respondent(s)

1.           Northern Railway
            Headquarters Office
            Baroda House
            New Delhi.



            Represented by :  Sh Girdhar Singh, DY.CMM/SYS , N.Rly
                                    Sh Yudhishthira Suryan, Sr Personnel Officer, N.Rly Shakurbasti
                                    Stores, Delhi
                                    Shri Rakesh Tyagi, DGM, N.Rly, Shakurbasti Stores, Delhi.


Background   

1. The Aplicant   filed   an RTI Application on   18.3.2010   with the PIO, Northern Railway,  NWR, HQ, Jaipur seeking  the following information.

a. Which date received P.S.No 11450?

b. Which date closed to 40  Point Roster Register for the post of OS­I/'P' branch? c. Which date opened to Post based roster register as per P.S. No.11450 of   OS­1 of 'P'  Branch and Also Which date verified  by  concerned officer  of RP    cell to  both  Roster  register for the point of closing & opening ? What is reservation position of ST at the time  of closing & opening of both  Roaster Register?

d. Smt.Krishna   Setia   was  promoted   as  OS­I   w.e.f.   01.11.1995   on  the   basis  of   40   Point  Roaster Register or Post based Roster,  Please clarify by  DYCMM/NR? e. Promotion of OS­I/'P' branch is  continued on the basis of 40 Point Roster, Please date  mentioned ?

f. What action is taken on My application dated 2.4.2007, 31.8.2007, 4.1.2008, 21.8.2008,  13.11.2009, 18.1.2010   and 8.3.2010 in which requested to DYCMM/NR for promotion  as OS­I w.e.f. 1.11.1995?

g. Please   provide   details   of   action   taken   on   My   above   cited   07   application's   wise   with  support of document's like all noting's and order's passed by any authority in this regard  (Promotion) h. List of OS­I of "P" Branch since established "P" Branch at Shakurbasti.

2. The   RTI   application   was   transferred   on   22.3.2010   to   the   SPO,   Northern   Railway,  Shakurbasti, Delhi. The PIO replied on 7.5.2010 providing point wise information. Not  satisfied   with   the   reply   the   Applicant   filed   his   first   appeal   on   10.5.2010.   On   still   not  receiving any reply, the Applicant filed his  2nd appeal before the Commission on 6.7.2010  requesting the Commission to issue order for provide information against points 2 to 7  including    supporting   documents  i.e.N.P/order  passed   by  authority  as indicated  in   his  application dated 18.3.2010. 

 Decision

3. The   Commission   on   review   of   the   information   provided,   noted   that   the   available   information  against point nos.2 to 5 had already been provided on 7.5.2010 and   that   information against  point no. 6&&  had been furnished  vide letter dated 5.3.2010. In response to the Commission's  query as to why there was delay in furnishing information, the Respondent explained that  a delay  of a period of 18 days,   had occurred since they had to verify whether the RTI fee had been  deposited   or    not   from   PIO,   NR   HQS   Baroda   House,     before   providing   the   information.   The  Commission accepted the explanation as a reasonable cause for delay. 

4. The appeal is accordingly disposed of.

 (Annapurna Dixit) Information Commissioner Authenticated true copy  (G.Subramanian) Deputy Registrar Cc:

1. Shri Brij Mohan Meena Plot No. 337­A, Prem Nagar Near Malviya Nagar, Jagatpura Jaipur - 302 017.
2. The Public Information Officer Northern Railway       Headquarters Office       Baroda House       New Delhi
3. The Appellate Authority Northern Railway, Dy GM Headquarters Office Baroda House New Delhi.
4. Officer in charge, NIC