Allahabad High Court
Sanjeev Shekhar Singh vs U.P. Public Service Commission And ... on 5 November, 2019
Bench: Pankaj Mithal, Vivek Agarwal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 29 Case :- WRIT - A No. - 17390 of 2019 Petitioner :- Sanjeev Shekhar Singh Respondent :- U.P. Public Service Commission And Another Counsel for Petitioner :- Durga Prasad Singh Counsel for Respondent :- M.N. Singh Hon'ble Pankaj Mithal,J.
Hon'ble Vivek Agarwal,J.
Heard learned counsel for the parties.
The petitioner is seeking a direction upon respondent Commission to permit him to inspect his answer-sheet of the U.P. Judicial Service Civil Judge (Junior Division) Main Examination, 2018.
In view of the decision of the Apex Court in the cases of Central Board of Secondary Education and another Vs. Aditya Bandopadhyay and others, 2011 (8) SCC 497, Union Public Service Commission and others Vs. Angesh Kumar and others, 2018(4) SCC 530 and order dated 16.07.2018 passed in Civil Appeal No. 6723 of 2018 (Mradul Mishra Vs. Chairman, U.P. Public Service Commission, Allahabad and another), we dispose of the writ petition holding that since the petitioner is entitle to inspection of his answer-sheet, the Commission shall allow him to inspect the answer-sheet on a given date which may be convenient to both the parties.
The writ petition stands disposed of.
Order Date :- 5.11.2019 piyush