Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 31] [Entire Act]

Union of India - Section

Section 183 in The Indian Contract Act, 1872

183. Who may employ agent.—

Any person who is of the age of majority according to the law to which he is subject, and who is of sound mind, may employ an agent.