Section 10(15)(vi) in The Income Tax Act, 1961

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Union of India - Subsection

Section 10(15)(vi) in The Income Tax Act, 1961

(vi)interest on Gold Deposit Bonds issued under the Gold Deposit Scheme, 1999 or deposit certificates issued under the Gold Monetisation Scheme, 2015 notified by the Central Government;

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Union of India - Subsection

Section 10(15)(vi) in The Income Tax Act, 1961