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[Cites 0, Cited by 0] [Section 22(3)] [Section 22] [Entire Act]

State of Chattisgarh - Subsection

Section 22(3)(i) in The Chhattisgarh Co-operative Societies Rules, 1962

(i)it is indicated in the bye-laws by amending them and the amendment so made is registered under the Act; and