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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Meghalaya - Subsection

Section 4(1)(a) in The Meghalaya Cinemas (Regulation) Rules

(a)[ No Objection Certificate. - A certificate from either the Municipality. Town Development Authority, or Town Committee exercising jurisdiction over the area and where none of these exists, from the District Council that there is no objection to the erection of the proposed Cinema building.] [Amended Vide Meghalaya Cinema (Regulations) (Amendment) Rules 1987.]