Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Uttar Pradesh - Subsection

Section 41(6) in The U.P. Homoeopathic Medicine Act, 1951

(6)[* * * * * *] [Omitted by U. P. Act 1 of 1975.]