Section 9(6)(b) in Tamil Nadu Pension Rules, 1978

[Cites 0, Cited by 0] [Section 9(6)] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(6)(b) in Tamil Nadu Pension Rules, 1978

(b)departmental proceedings shall.be deemed to be instituted on the date on which the statement of charges is issued to the Government Servant or pensioner or if the Government Servant has been placed under suspension from an earlier date, on such date; and

Legal Document View

Unlock Advanced Research with PRISMAI

State of Tamilnadu - Subsection

Section 9(6)(b) in Tamil Nadu Pension Rules, 1978