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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Assam - Subsection

Section 41(vi) in Rabindranath Tagore University Act, 2017

(vi)the end of the bifurcation between Hojai College and Rabindranath Tagore University and the creation of a single entity shall mean that the Rabindranath Tagore University shall have the common logo (Hojai College logo), the common flag (Hojai College flag), the common Foundation Day, the common holiday list, common Teachers' Association and common Students Union and one Prospectus.