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[Cites 0, Cited by 0] [Section 12(9)] [Section 12] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 12(9)(c) in Arunachal Pradesh Water Resources Regulatory Authority Act, 2006

(c)Notwithstanding anything contained in this act, a person having more than two children shall be required to pay one and half times of the normal rates of water charges fixed under clause (d) of section 11 of this Act to get entitlement of water for the purpose of agriculture under this Act: