Rajasthan High Court - Jaipur
Sh. Sunil Kumar & Anr vs Appellate Authority & Principal ... on 25 January, 2016
Author: Bela M. Trivedi
Bench: Bela M. Trivedi
IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JAIPUR BENCH, JAIPUR S.B. Civil Writ Petition No.6258/2015 Sh. Sunil Kumar & Anr.-Petitioners Versus Appellate Authority & Principal Secretary Department of Youth Affairs & Sport & Ors.-Respondents Date of Order-::-25th January, 2016 Hon'ble Ms. Justice Bela M. Trivedi Mr. Ashok Joshi, for petitioner.
Learned counsel for the petitioners seeks permission to withdraw the present petition, however submits that the respondent No.1-Appellate Authority be directed to dispose of the appeal as expeditiously as possible.
Having regard to the said submission, the permission as sought for is granted. The respondent No.1-Appellate Authority is directed to decide the appeal pending before it as expeditiously as possible and preferably within 3 months from the date of receipt of this order. The petition is dismissed as withdrawn with the aforestated direction. By this order, the stay application also stands dismissed.
(Bela M. Trivedi) J.
R.Vaishnav
33.
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