Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Odisha - Section Section 58 in Grama Panchayats Rules, 1968 58. As soon as the advance is paid under the above rule the Secretary shall enter it in the advance register in Form No. 6. When advances are required either in cash or by vouchers necessary entries shall be made in this register.
