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[Cites 0, Cited by 0] [Section 62BH(8)] [Section 62BH] [Entire Act]

State of Jharkhand - Subsection

Section 62BH(8)(a) in Bihar Factories Rules, 1950

(a)Whenever any expansion or modification as approved by the Chief Inspector of Factories, having implications of safety and health of persons at work, is made; or