Supreme Court - Daily Orders
M/S Silpi Realtors & Contractors Pvt. ... vs Union Of India on 9 March, 2015
Bench: Chief Justice, Sudhansu Jyoti Mukhopadhaya, Arun Mishra
ITEM NO.41 COURT NO.1 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C)......of 2015
CC No(s). 3860/2015
(Arising out of impugned final judgment and order dated
01/07/2014 in CEA No. 09/2014 passed by the High Court Of
Kerala At Ernakulam)
M/S SILPI REALTORS & CONTRACTORS PVT. LTD Petitioner(s)
VERSUS
UNION OF INDIA & ORS Respondent(s)
(With appln. (s) for c/delay in filing SLP and office report)
Date :09/03/2015 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SUDHANSU JYOTI MUKHOPADHAYA
HON'BLE MR. JUSTICE ARUN MISHRA
For Petitioner(s) Mr. Romy Chacko,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Dismissed.
[ Charanjeet Kaur ] [ Vinod Kulvi ] Court Master Asstt. Registrar Signature Not Verified Digitally signed by Charanjeet Kaur Date: 2015.03.09 17:29:15 IST Reason: