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[Cites 0, Cited by 0] [Section 123] [Entire Act]

State of Tamilnadu - Subsection

Section 123(ii) in Tamil Nadu Educational Rules

(ii)A student shall forfeit all stipend during any period, however short, of absence without leave, and maybe dismissed if he is absent without leave for three whole consecutive working days, or for periods aggregating five whole days in any one term.